Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 15] [Entire Act]

Union of India - Subsection

Section 15(2) in The Unorganised Workers’ Social Security Act, 2008

(2)Every rule made under this Act by State Government shall be laid, as soon as may be after it is notified, before the State Legislature.