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Jammu & Kashmir High Court - Srinagar Bench

Chief Engineer Power Dev. Department vs Commissioner Under Workmens ... on 5 November, 2020

Author: Vinod Chatterji Koul

Bench: Vinod Chatterji Koul

                                                                  S. No. 207
                                                                  After Notice Cause List
                      HIGH COURT OF JAMMU AND KASHMIR
                                AT SRINAGAR
                                   (Through Video Conferencing)

                                                                  OWP No. 2196/2015



       Chief Engineer Power Dev. Department                          .....Petitioner(s)

                                 Through: None
              V/s
       Commissioner under Workmens Compensation                    ..... Respondent(s)

                                 Through: Mr. T. A. Lone, Advocate


       Coram:        HON'BLE MR. JUSTICE VINOD CHATTERJI KOUL, JUDGE

                                          ORDER

05.11.2020 Adjourned due to non-availability of learned counsel for the petitioner.

List on 25.11.2020.

(VINOD CHATTERJI KOUL) JUDGE SRINAGAR 05.11.2020 "Manzoor"

MANZOOR UL HASSAN DAR 2020.11.05 16:49