Jammu & Kashmir High Court - Srinagar Bench
Chief Engineer Power Dev. Department vs Commissioner Under Workmens ... on 5 November, 2020
Author: Vinod Chatterji Koul
Bench: Vinod Chatterji Koul
S. No. 207
After Notice Cause List
HIGH COURT OF JAMMU AND KASHMIR
AT SRINAGAR
(Through Video Conferencing)
OWP No. 2196/2015
Chief Engineer Power Dev. Department .....Petitioner(s)
Through: None
V/s
Commissioner under Workmens Compensation ..... Respondent(s)
Through: Mr. T. A. Lone, Advocate
Coram: HON'BLE MR. JUSTICE VINOD CHATTERJI KOUL, JUDGE
ORDER
05.11.2020 Adjourned due to non-availability of learned counsel for the petitioner.
List on 25.11.2020.
(VINOD CHATTERJI KOUL) JUDGE SRINAGAR 05.11.2020 "Manzoor"
MANZOOR UL HASSAN DAR 2020.11.05 16:49