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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Tamilnadu - Subsection

Section 18(iii) in Tamil Nadu Educational Inspection Code

(iii)If an officer is permitted to attend a conference, meeting, etc., in his personal capacity, the period of his absence should be treated as casual leave or other leave for which he is eligible (G.O. Ms. No. 2055, Home (Service), dated the 20th October 1954).