Supreme Court - Daily Orders
Sharp Business System Thr. Finance ... vs Commissioner Of Income Tax-Iii N.D. on 19 September, 2022
Bench: Chief Justice, Ajay Rastogi, S. Ravindra Bhat
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ITEM NO.40 COURT NO.1 SECTION XIV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 4072/2014
SHARP BUSINESS SYSTEM THR. FINANCE DIRECTOR
MR. YOSHIHISA MIZUNO Appellant(s)
VERSUS
COMMISSIONER OF INCOME TAX-III N.D. Respondent(s)
WITH
SLP(C) No. 4189/2019 (XII)
(IA No. 14104/2019 - CONDONATION OF DELAY IN FILING)
SLP(C) No. 719/2020 (IX)
(IA No. 193115/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
SLP(C) No. 1157/2020 (XII)
(FOR ADMISSION and I.R.)
SLP(C) No. 16277/2014 (XII)
(IA No. 88927/2018 - I/A FOR DETAGGING)
SLP(C) No. 24756/2014 (XII)
Diary No(s). 22308/2022 (XII)
(IA No. 114870/2022 - CONDONATION OF DELAY IN FILING)
Date : 19-09-2022 These matter were called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE AJAY RASTOGI
HON'BLE MR. JUSTICE S. RAVINDRA BHAT
For Parties: Mr. Vikramjeet Banerjee, ASG
Mr. Rupesh Kumar, Adv.
Ms. Diksha Rai, Adv.
Mr. Prashant Singh, Adv.
Mr. Raj Bahadur Yadav, AOR
Mr. Siddhartha Sinha, Adv.
Mr. Tathagat Sharma, Adv.
Signature Not Verified
Mr. Raman Yadav, Adv.
Digitally signed by
NEETU KHAJURIA
Date: 2022.09.21
Mr. Karthik Dey, Adv.
14:36:26 IST
Reason:
Mr. Porus F. Kaka, Sr. Adv.
Mr. Divesh Chawla, Adv.
Mr. Rustom B. Hathikhanawala, AOR
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Mr. Mayank Nagi, adv.
Mr. Rajat Mittal, AOR
Mr. Arvind P. Datar, Sr. Adv.
Mr. Pratap Venugopal, Adv.
Ms. Surekha Raman, Adv.
Mr. Vijay Valsan, Adv.
M/S. K J John And Co, AOR
Mr. Rahul Gupta, AOR
Mr. Vijay Vohra, Sr. Adv.
Ms. Kavita Jha, AOR
Mr. Udit Naresh, Adv
UPON hearing the counsel the Court made the following
O R D E R
List these matters before the concerned court taking up tax matters, in the week commencing 10.10.2022.
(INDU MARWAH) (VIRENDER SINGH) COURT MASTER (SH) BRANCH OFFICER