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Delhi High Court - Orders

Naidu Subba Rao & Ors vs Jawaharlal Nehru University & Anr on 28 August, 2025

Author: Prateek Jalan

Bench: Prateek Jalan

                          $~19
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +    W.P.(C) 8320/2025
                               NAIDU SUBBA RAO & ORS.                        .....Petitioners
                                                Through: Mr. Abhik Chimni, Ms. Pranjal
                                                         Abrol, Mr.Gurupal Singh, Ms.
                                                         Shreya Bajpai, Mr. Rishabh Gupta,
                                                         Mr. V.S.R. Krishna and Mr. V
                                                         Shashank Kumar, Advocates.

                                                                  versus

                              JAWAHARLAL NEHRU UNIVERSITY & ANR. .....Respondents
                                            Through: Mr. Vasanth Rajasekaran, Senior
                                                     Standing Counsel, JNU, Mr. Karan
                                                     Prakash,    Mr.     Harshvardhan
                                                     Korada, Advocates, Mr Om Bali
                                                     and Ms. Deepshikha Kumar,
                                                     Advocates.
                                                     Mr. Om Prakash, Advocate for
                                                     UGC.
                          CORAM:
                          HON'BLE MR. JUSTICE PRATEEK JALAN
                                                                  ORDER

% 28.08.2025 The matter could not be taken up for hearing due to paucity of time. List on 23.09.2025, in the category of "Old/Targeted Cases".

PRATEEK JALAN, J AUGUST 28, 2025 UK/sd/ This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 29/08/2025 at 23:23:06