Delhi High Court - Orders
Naidu Subba Rao & Ors vs Jawaharlal Nehru University & Anr on 28 August, 2025
Author: Prateek Jalan
Bench: Prateek Jalan
$~19
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 8320/2025
NAIDU SUBBA RAO & ORS. .....Petitioners
Through: Mr. Abhik Chimni, Ms. Pranjal
Abrol, Mr.Gurupal Singh, Ms.
Shreya Bajpai, Mr. Rishabh Gupta,
Mr. V.S.R. Krishna and Mr. V
Shashank Kumar, Advocates.
versus
JAWAHARLAL NEHRU UNIVERSITY & ANR. .....Respondents
Through: Mr. Vasanth Rajasekaran, Senior
Standing Counsel, JNU, Mr. Karan
Prakash, Mr. Harshvardhan
Korada, Advocates, Mr Om Bali
and Ms. Deepshikha Kumar,
Advocates.
Mr. Om Prakash, Advocate for
UGC.
CORAM:
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 28.08.2025 The matter could not be taken up for hearing due to paucity of time. List on 23.09.2025, in the category of "Old/Targeted Cases".
PRATEEK JALAN, J AUGUST 28, 2025 UK/sd/ This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 29/08/2025 at 23:23:06