Supreme Court - Daily Orders
Snehlata vs Govt Of Nct Of Delhi on 27 July, 2017
Bench: Adarsh Kumar Goel, Uday Umesh Lalit
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
REVIEW PETITION (CIVIL) NO.1354 OF 2017
IN
SPECIAL LEAVE PETITION (CIVIL) NO. 26351 OF 2013
SNEHLATA …Petitioner
VERSUS
GOVT. OF NCT OF DELHI AND ORS. …Respondents
O R D E R
We have carefully gone through the review petition and the connected papers. However, we do not find any merit in the review petition. Accordingly, the review petition is dismissed.
...........................J. [ADARSH KUMAR GOEL] ...............…...........J. [UDAY UMESH LALIT] NEW DELHI JULY 27, 2017.
Signature Not Verified Digitally signed by MAHABIR SINGH Date: 2017.07.31 10:35:23 IST Reason: ITEM NO.604 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
R.P.(C) No. 1354/2017 in SLP(C) No. 26351/2013 SNEHLATA Petitioner(s) VERSUS GOVT OF NCT OF DELHI & ORS. Respondent(s) Date : 27-07-2017 This petition was circulated today.
CORAM :
HON'BLE MR. JUSTICE ADARSH KUMAR GOEL HON'BLE MR. JUSTICE UDAY UMESH LALIT By Circulation UPON perusing papers the Court made the following O R D E R In terms of the signed order, the review petition is dismissed.
(MAHABIR SINGH) (PARVEEN KUMARI PASRICHA) COURT MASTER COURT MASTER (Signed order is placed on the file)