Allahabad High Court
Kanhaiya Singh vs M/S Third Eye Packaging Pvt. Ltd. on 20 September, 2019
Author: Kaushal Jayendra Thaker
Bench: Kaushal Jayendra Thaker
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 33 Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 1029 of 2019 Appellant :- Kanhaiya Singh Respondent :- M/S Third Eye Packaging Pvt. Ltd. Counsel for Appellant :- Umesh Chandra Tripathi,Ramesh Chandra Mishra Hon'ble Dr. Kaushal Jayendra Thaker,J.
Issue notice to the respondents by speed / registered post on the delay condonation application returnable on 5th November, 2019.
Steps be taken immediately.
Order Date :- 20.9.2019/Mukesh