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Allahabad High Court

Kanhaiya Singh vs M/S Third Eye Packaging Pvt. Ltd. on 20 September, 2019

Author: Kaushal Jayendra Thaker

Bench: Kaushal Jayendra Thaker





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 1029 of 2019
 
Appellant :- Kanhaiya Singh
 
Respondent :- M/S Third Eye Packaging Pvt. Ltd.
 
Counsel for Appellant :- Umesh Chandra Tripathi,Ramesh Chandra Mishra
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.
 

Issue notice to the respondents by speed / registered post on the delay condonation application returnable on 5th November, 2019.

Steps be taken immediately.

Order Date :- 20.9.2019/Mukesh