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[Cites 0, Cited by 0] [Section 23B] [Entire Act]

State of West Bengal - Subsection

Section 23B(vi) in The Kalyani University Act, 1981

(vi)to consider the results of examinations below the post-graduate level leading to the conferment of any degree, diploma or certificate of the University, and to recommend such results to the Executive Council for approval;