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Gujarat High Court

State Of Gujarat vs Sarfarazkhan @ Bablu Yusufkhan Pathan on 7 January, 2021

Author: Rajendra M. Sareen

Bench: Rajendra M. Sareen

          R/CR.MA/17681/2020                                        ORDER




        IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

        R/CRIMINAL MISC.APPLICATION NO. 17681 of 2020

==========================================================
                          STATE OF GUJARAT
                                Versus
                SARFARAZKHAN @ BABLU YUSUFKHAN PATHAN
==========================================================
Appearance:
MS NISHA THAKORE, APP (2) for the Applicant(s) No. 1
for the Respondent(s) No. 1
==========================================================

 CORAM: HONOURABLE MR. JUSTICE RAJENDRA M. SAREEN

                               Date : 07/01/2021

                                ORAL ORDER

Await service of Rule.

Stand over to 12.03.2021.

(RAJENDRA M. SAREEN,J) TAUSIF SAIYED Page 1 of 1 Downloaded on : Fri Jan 08 04:46:43 IST 2021