Gujarat High Court
State Of Gujarat vs Sarfarazkhan @ Bablu Yusufkhan Pathan on 7 January, 2021
Author: Rajendra M. Sareen
Bench: Rajendra M. Sareen
R/CR.MA/17681/2020 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/CRIMINAL MISC.APPLICATION NO. 17681 of 2020
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STATE OF GUJARAT
Versus
SARFARAZKHAN @ BABLU YUSUFKHAN PATHAN
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Appearance:
MS NISHA THAKORE, APP (2) for the Applicant(s) No. 1
for the Respondent(s) No. 1
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CORAM: HONOURABLE MR. JUSTICE RAJENDRA M. SAREEN
Date : 07/01/2021
ORAL ORDER
Await service of Rule.
Stand over to 12.03.2021.
(RAJENDRA M. SAREEN,J) TAUSIF SAIYED Page 1 of 1 Downloaded on : Fri Jan 08 04:46:43 IST 2021