Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Uttarakhand - Subsection

Section 16(viii) in National Law University of Uttarakhand Act, 2011

(viii)to provide the buildings, premises, furniture and apparatus and other means needed for carrying on the work of the University;