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Calcutta High Court (Appellete Side)

Kedar Nath Pal vs 26 Sunil Kumar Pal & Ors on 10 July, 2017

Author: Mir Dara Sheko

Bench: Mir Dara Sheko

1 Ct-30 10.7.2017 CO 1833 of 2016 Kedar Nath Pal Vs. 126 Sunil Kumar Pal & Ors.

Mr. Siddhartha Roy ... For the Petitioner ar Learned counsel Mr. Siddhartha Roy representing the petitioner submits for accommodation.

Since the matter is appearing for the first time at the motion stage learned advocate for the petitioner is directed to cause service of notice by speed post with A/D card upon the opposite party/parties within fortnight from this day by giving returnable date on 9th August, 2017, on which day learned advocate for the petitioner shall furnish affidavit of service.

Let the matter appear in the list on 9th August, 2017.

(Mir Dara Sheko, J.) 2