Section 40(1)(a) in The Chennai Metropolitan Water Supply and Sewerage Act, 1978

[Cites 0, Cited by 0] [Section 40(1)] [Section 40] [Entire Act]

State of Tamilnadu - Subsection

Section 40(1)(a) in The Chennai Metropolitan Water Supply and Sewerage Act, 1978

(a)one crore of rupees in the case of replacements, re-construction, structural alterations, adaptations, conversions, improved fixtures, fittings and machinery and other works of improvement not involving extensions, enlargements or additions to existing works or works previously in use; and

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State of Tamilnadu - Subsection

Section 40(1)(a) in The Chennai Metropolitan Water Supply and Sewerage Act, 1978