Madhya Pradesh High Court
Gudiya Rawat vs The State Of Madhya Pradesh on 10 January, 2020
Author: Vishal Mishra
Bench: Vishal Mishra
1 CRA-76-2020
The High Court Of Madhya Pradesh
CRA-76-2020
(GUDIYA RAWAT Vs THE STATE OF MADHYA PRADESH)
1
Gwalior, Dated : 10-01-2020
Shri Avadesh Parashar, Advocate for the appellant.
Shri Sanjay Bhirani, Public Prosecutor for the respondent/State.
Learned counsel for the appellant prays for listing the matter in week commencing 20.01.2020 on the ground that arguing counsel is contesting the State Bar Association Election to be held on 17.01.2020.
List the case in week commencing 20.01.2020.
(VISHAL MISHRA) JUDGE vpn VIPIN KUMAR AGRAHARI 2020.01.10 18:20:38 +05'30'