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[Cites 0, Cited by 0] [Section 70] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 70(2) in Jammu and Kashmir Minor Mineral Concession, Storage, Transportation of Minerals and Prevention of Illegal Mining Rules, 2016

(2)All vehicles transporting mineral shall stop at the check post/ barrier installed by the department and shall present the authenticated challans in triplicate to in-charge check post/barrier.