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Angadi Chandranna vs Shankar on 17 November, 2022

     ITEM NO.35                           REGISTRAR COURT. 1               SECTION IV-A

                                     S U P R E M E C O U R T O F           I N D I A
                                             RECORD OF PROCEEDINGS


                                    BEFORE THE REGISTRAR SH. ATUL M. KURHEKAR

     Petition(s) for Special Leave to Appeal (C)                       No(s).     6799/2022

     ANGADI CHANDRANNA                                                          Petitioner(s)

                                                         VERSUS

     SHANKAR & ORS.                                                             Respondent(s)


     Date : 17-11-2022 This petition was called on for hearing today.



     For Petitioner(s)
                                           Mr. K. Paari Vendhan, AOR
                                           Mr. Raghunatha Sethupathy,Adv.
                                           Ms. Priya R., Adv.

     For Respondent(s)
                                           Nishanth Patil, AOR
                                           Mr. Ayush P. Shah, Adv.


                              UPON hearing the counsel, the Court made the following
                                                   O R D E R

Respondent Nos.1 to 4 are granted four weeks’ time, as last opportunity, for filing counter affidavit.

At the end of the period aforesaid, whether counter affidavit is filed or not, Registry to process the matter for listing before the Hon'ble Court, as per rules.

ATUL M. KURHEKAR Digitally signed by GEETA AHUJA Date: 2022.11.19 Registrar 12:17:52 IST Reason: