Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] State of Karnataka - Subsection Section 13(ii) in The Karnataka Electricity (Taxation on Consumption or Sale) Act, 1959 (ii)any penalty, forfeiture or punishment incurred in respect of any of fence committed against the said Ordinance; and
