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Karnataka High Court

Panduranga S/O Thirupathi Halagali vs The State Of Karnataka on 17 April, 2009

Author: Ajit J Gunjal

Bench: Ajit J Gunjal

1.

IN THE HIGH COURT OF KARNATAEfVr' ' '    

CIRCUIT BENCH AT; £)H_ARWi£D" -- I >  %

DATED THIS THE 1773 SAY  

BEFORE    V %
HON' BLE MR. 1'-;aJ!'I'4I"(C.'.~lu,:T1\'l§'1AE. §
WRIT PETITION N%Q";§g3'i3g525»16,%%032009 [APMQ

BETWEEN :

 " "   
S] 0 '£'HERi;fPATHI_ H}&LAG.='-\LIg '
AGE:    * 
;0CC:" CQMMEVSSIGH AGERT

R] A'? AVPMCV-YARU,J_BAGALKoT

Mrrfium T"RAi3iN(§f'{:b§4PANY
  REPR':'§-SEi'IT£ED"vBY"'I'I'S PROPRIETOR

.: RAMESH sfl/0 BHiMAP¥'A DODDAMANI
A  .a.ee::%%%%4o YEARS,"OCC: COMMISSION AGENT

R,' REMC YARD, BAGALKOT

 A S-§i'i?I'V $3-ARANABASAVARM
.  S/G-'i'}RUMLAREDDi REDDER
 ACE; 25 YEARS, occ: commxssxoxsz AGENT

R APMC YARD, BAGALKOT

*  sii)DEsHwAR TRADING GOMPANY

 RE?RESEN'I'ED BY ITS PROPR§E'I'()R

L " sMr.sI~1AN'rA W/O smmppa AIJXR

AGE: 48 YEARS, OCC: COMMISSION AGENT'
R/AT APMC YARD, EBAGALKGT
 PETITIONERS

(BY SRIYUTT-IS S B HEBBALLI & V MUN!RAeJU, ADVS.,)



AND

1. THE S'I'A'I'E OF KARNATAKA   % 5 
REPRESENTED BY THE SECRETARY' ,4 'J 
DEPARTMENT or CO-OPERATION ;  * 'V
M.S. BUILDING   * '
BANGALORE «- 01

2. THE DIRECTOR or?  %
AGRICULTURAL MARKE_TING_ 
RAJ BHAVAN ROAD   
BANGALORE-56G*0O.1   " '

3. THE AGR1cuLTuREP;=zoDu*cE ; ., 
MARKETING:-COMLflTPEE«.   .. 
BAGAL¥,O'I';'I)IS'Fi2IC?F: BAGALKEYI'
REPi?:ESE'jN'I*EE: BY.fl'S- SE;.CF:ETARY

     A.  RESPONDENTS

gay s1?éIVri.;fr:e;§é.:2 'K 'P£A'I"I'I.', HCGP FOR R1 65 R2 AND
MAHANTES3-» Hgrpugsnwnaa, ADV., FOR 223)

 UNDER ARTICLES 226 & 227
OF C9.SNTITU'_I'IGN" OF INDIA PRAYING T0 QUASH THE
iMPIjiGNED ORDER DATED 26.9.2008 PASSED BY THE R~3

,j""«-As A;N_NExUrzE" E IN RESPECT OF THE FIRST
 PETf_'I'IQNER4VAN_D ETC.,

, _  TH};-§~vw.§%;%'éoMING on FOR PRELIMINARY HEARING

TI-1*E$'DAY_.. 13:2: coum' MADE THE FOLLOWING:

ORDER

" K Hatti is directed to take notice: for respondent % N53. 1 and 2 and Mr. Mahantcsh C Kotturshettar is directed to take notice for mspandcnt No.3 I2

5. Mr. R K Hatti and Mr. Kotturshettar are permitted to __1ncn_r¢ci '":')i.':: " . L4 within four weeks.

Sd % '-%fIUDGE BNS