Madhya Pradesh High Court
Fullerton India Th. Branch Manager vs Hari Narayan Meena on 9 July, 2018
1 WP-7846-2015
The High Court Of Madhya Pradesh
WP-7846-2015
(FULLERTON INDIA TH. BRANCH MANAGER Vs HARI NARAYAN MEENA)
9
Jabalpur, Dated : 09-07-2018
Shri M.A. Siddiq, learned counsel for the petitioner prays for time
to argue the matter.
Shri Ankit Gupta, learned counsel for the respondent.
List this matter in the next month. Interim relief, if any, shall continue till next date of hearing.
(SUJOY PAUL) JUDGE YS Digitally signed by YOGESH KUMAR SHRIVASTAVA Date: 2018.07.09 15:30:42 +05'30'