Section 15(4)(b) in Haridev Joshi University of Journalism and Mass Communication, Jaipur Act, 2012

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State of Rajasthan - Subsection

Section 15(4)(b) in Haridev Joshi University of Journalism and Mass Communication, Jaipur Act, 2012

(b)to manage the property and investments of the University including trust and endowed property in accordance with the decision of the Finance Committee and the Board; and

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State of Rajasthan - Subsection

Section 15(4)(b) in Haridev Joshi University of Journalism and Mass Communication, Jaipur Act, 2012