Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 100(1)] [Section 100] [Entire Act]

State of Gujarat - Subsection

Section 100(1)(b) in The Gujarat Co-Operative Societies Act, 1961

(b)is about to remove the whole or any part of his property from the jurisdiction of the Registrar.