National Green Tribunal
P. Radhakrishnan vs The Ministry Of Environment And Forest on 21 January, 2015
BEFORE THE NATIONAL GREEN TRIBUNAL
SOUTHERN ZONE, CHENNAI
Application No. 14 of 2012 (SZ)
Applicant(s) Respondent(s)
Shri N. Rajendran Vs. The Commissioner, Rasipuram Chandrasekaranpuram Post Municipality, Rasipuram Legal Practitioners for Applicant(s) Legal Practitioners for Respondents Shri J. Srinivasa Mohan M/s. Abdul Saleem ad S. Saravanan for-1 and R-5 Shri A. Ilango, for R-2 and 4 M/s. M.K. Subramanian, for R-3 Application No. 13 of 2013 (SZ) Applicant(s) Respondent(s) S. Subramanian, Nallathur Post Vs. The District Collector, Villupuam and others Legal Practitioners for Applicant(s) Legal Practitioners for Respondents M/s. N. Subramani and R. Nithyanandam M/s. M.K. Subramanian and M.R. Gokul Krishnan, for R-1 & R-4 Shri A. Ilango, for R-2 and R-3 M/s. Abdul Saleem ad S. Saravanan for R-5 Application No. 42 of 2013 (SZ) Applicant(s) Respondent(s) Shri P Radhakrishnan, Ooty Vs. The Ministry of Environment and Forests, Govt of India and others Legal Practitioners for Applicant(s) Legal Practitioners for Respondents M/s. M.Santhanaraman and Smt. C. Sangamithirai, for R-1 M.R. Sivakumar M/s. M.K. Subramaian, Adbul Saleem M.R. Gokul Krishnan, for R-2 R-3 and R-4 M/s. Abdul Saleem and S. Saravanan for R-5 Application No. 44 of 2013 (SZ) (THC) (W.P. (MD) No.14642 of 2012, Madurai Bench of Madras High Court) Applicant(s) Respondent(s) Periappa Nagar Residents Welfare Vs. The District Collector Association Dindigul District Periappa Nagar, Palani, Dindigul Dist. and another Legal Practitioners for Applicant(s) Legal Practitioners for Respondents M/s. Sarvabhauman Associates M/s. M.K. Subramanian and M.R. Gogul Krishnan, for R-1 M/s. Abdul Saleem and S. Saravanan, for R-2 Application No. 63 of 2013 (SZ) (THC) (W.P. No. 27169 of 2012, High Court of Madras) Applicant(s) Respondent(s) C. Suresh, Chennai Vs. The Chairman, Tamil Nadu Pollution Control Board, and others Legal Practitioners for Applicant(s) Legal Practitioners for Respondents M/s. R. Murali, C. Prabakaran and Smt. H Yasmeen Ali, for R-1 R. Raghavendran, Shri Abdul Saleem, for R-3 to R-5, R-7 and R-9 M/s. M.K. Subramanian and M.R. Gokul Krishnan, for R-6 M. Suramanaiam for R-2 and R-6 Application No.107 of 2013 (SZ) (THC) (W.P.(MD) No.10408 of 2011 of the Madurai bench of Madras High Court) Applicant(s) Respondent(s) Mr.G.Somasundaram, The District Collector Secretary, Peramanallur Purangagar Vs. Thanjavur and two of 2 others. Paghuthi, Ambasamuthiram Post.
Legal Practitioners for Applicant(s) Legal Practitioners for Respondents M/s. B.Prasanna Vinoth, M/s. M.K. Subramanian and G.R. Swaminathan M.R. Gokul Krishnan, for R-1 M/s. Abdul Saleem and S. Saravanan for R-2 Smt. H. Yasmeen Ali, for R-3 Application No.108 of 2013 (SZ) (THC) (W.P.(MD) No.1064 of 2011 of the Madurai bench of Madras High Court) Applicant(s) Respondent(s) Mr. Dinakaran The District Collector Union Secretary Sivangangai and 5 others.
Karaikudi. Vs.
Legal Practitioners for Applicant(s) Legal Practitioners for Respondents
M/s. V.Karuna, C.Meenakshi and M/s. M.K. Subramanian andRama
Prabhu M.R. Gokul Krishnan,
for R-1, R-5 and R-6
Smt. H. Yasmeen Ali, for R-2
M/s. Adbul Saleem and S. Saravanan for R-3 and R-4 Application No. 234 of 2013 (SZ Applicant(s) Respondent(s) Shri V. Eswaran, Coimbatore Vs. The District Collector, Coimbatore District and others Legal Practitioners for Applicant(s) Legal Practitioners for Respondents M/s. M/s. S. Kolandasamy, C.S. Saravanan M/s. M.K Subramanian and And M. Selvalakshmi, M.R. Gopalakrishnan, for R-1 M/s. Abdul Saleem and S. Saravanan, for R-2 Smt. Rita Chandrasekar, for R-3 Application No. 264 of 2013 (SZ Applicant(s) Respondent(s) Shri K.S. Mohan, Pothanur Vs. The Union of India, Ministry of Coimbatore-23 environment and Forests, New Delhi and others Legal Practitioners for Applicant(s) Legal Practitioners for Respondents M/s. Kamalesh Kannan and Smt. C. Sangamithirai, for R-1 SAi Sathya Jith. M/s. M.K. Subramanian and M.R. Gokul Krishnan for R-2, R-6 and R-9 M/s. Abdul Saleem a, S. Saravanan, and Vidhyalakshmi, for R-3 R-4, R-5, R-10 to R-12 Smt. H. Yasmeen Ali, for R-7 and R-8 Application No.121 of 2014 (SZ) (THC) Applicant(s) Respondent(s) T. Chendil Athiban, Colachel, The District Collector cum Chairman, Kanyakumar District-629 251. Vs. Coastal Regulation Zone, Kanyakumari District and 3 others.
Legal Practitioners for Applicant(s) Legal Practitioners for Respondents M/s. B.Prasanna Vinoth, M/s. M.K. Subramanian and G.R. Swaminathan M.R. Gokul Krishnan, for R-1 M/s. Abdul Saleem and S. Saravanan for R-3 Smt. H. Yasmeen Ali, for R-2 Application No. 122 of 2014 (SZ) Applicant(s) Respondent(s) L. Saroja, D/o. Lingappa Gounder, 1) The Secretary to Government, Odaneli, Kasturiba Village and Post, Department of Department and Forests, Arachalur Via, Erode. Secretariat, Chennai
2) The Secretary to Government, PWD Secretariat, Chennai
3) The Chairman, Tamil Nadu Pollution Control Board , Chennai-32
4) The District Environmental Engineer, Tamil Nadu Pollution Control Board . Erode
5) The District Collector, Erode district, Erode
6) The executive Officer, Arachalur Town Panchayath Odanelli Village (Post), Erode District Legal Practitioners for Applicant(s) Legal practitioners for respondent(s) M/s. S. KamaleshKannan, K. Myilsamy M/s. M.K. Subramanian and ad S. Sai Sathya Jith, M.R. Gokul Krishnan, for R-1 and R-5 Smt. H. Yasmeen Ali, for R-3 and R-4 M/s. Abdul Saleem, S. Saravanan and Vidhyalakshmi Vipin for R-2 and R-6 Application No. 83 of 2014 (SZ) Applicant(s) Respondent(s) Shri V. Meghanathan, Nangmangalam Vs. The Chief Secretary, Govt of Chennai Tamil Nadu, Chennai
2) The Principal Secretary to Government, Environment and Forest Department, Chennai
3) The Secretary to Government, Revenue Dept, Chennai
4) The Principal Chief Conservator of Forests, Chennai
5) The Director, Dept of Environment, Chennai
6) The Commissioner, Corpn of Chennai, Chennai
7) The Chief Engineer, PWD, WRO, Chenna
8) The District Collector, Kancheepuram
9) The AC of Forest, Pallikkaranai
10) The DFO, Chengleput Division, Kancheepuram
11) The Tahsildar, Sholinganallur
12) The President, Conservation Authority of Pallakkaranai marsh Lands, Teynampet, Chennai
13) The Chairman, TNPCB, Chennai
14) The Secretary, MoEF, New Delhi Legal Practitioners for Applicant(s) Legal practitioners for respondent(s) M/s. A. Swamynathan and Kamalesh M/s. Abdul Saleem, S. Saravanan and Kannan, Advocates Vidhyalakshmi Vipin, for R-1 and R-3 and R-7 M/s. M.K. Subramanian and M.R. Gokul Krishnan, for R-2, 4, 5, 8, 9, 10 and R-11 Shri R.Surya Prakash for R-6 Smt. H. Yasmeen Ali, for R-13 Smt. C. Sangamithirai, for R-14 COMBINED ORDER Note of the Registry Orders of the Tribunal Order No. Date : 21st January, 2015 The counsel for the parties are present. Pursuant to the order of the Hon'ble Apex Court, the subject matter pertaining to MSW is pending before the Principal Bench. It is submitted by the counsel for the State of Tamil Nadu that a direction was issued to file a report in respect of the MSW pertaining to entire Tamil Nadu .
Mr. Kamalesh Kannan, the counsel filed change of vakalat for the applicant in Application No.264 of 2013.
It is submitted by the counsel for the applicant in Application No.63 of 2013 that despite the order of injunction restraining the respondent, Poonamallee Municipality from burning garbage in the particular area in question garbage burning is being carried on and it has got to be taken note of by the Tribunal. If the statement put forth by the counsel for the applicant in Application No.63 of 2013 is correct, the matter has got to be viewed seriously.
Hence, the Commissioner of Municipal Administration along with the concerned Engineer is directed to appear before this Tribunal on 22.1.2015. The matter is posted to 22.1.2015.
Prof. Dr. R. Nagendran Justice M. Chockalingam (Expert Member) (Judicial Member)