Himachal Pradesh High Court
Savita Devi & Others vs . State Of H.P. & Others on 26 December, 2022
Bench: Amjad Ahtesham Sayed, Jyotsna Rewal Dua
Savita Devi & others Vs. State of H.P. & others CWP No. 7907 of 2022 .
26.12.2022 Present: Mr. Ankit Dhiman, Advocate, for the petitioners.
Mr. Adarsh K. Sharma, Additional Advocate General, for the respondents.
Notice. Mr. Adarsh K. Sharma, learned Additional Advocate General, accepts notice on behalf of the respondents. He seeks time to file reply.
Stand over till 13.03.2023.
( A.A. Sayed )
Chief Justice
December 26, 2022 ( Jyotsna Rewal Dua )
(hemlata) Judge
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