Allahabad High Court
Mohd.Laik Ahmad Siddique And 3 Ors. vs State Of U.P. on 1 February, 2010
Bench: Abdul Mateen, Yogendra Kumar Sangal
Court No. - 25 Case :- CRIMINAL APPEAL No. - 556 of 2005 Petitioner :- Mohd.Laik Ahmad Siddique And 3 Ors. Respondent :- State Of U.P. Petitioner Counsel :- B.P.Srivastava,Jyotindra Misra,Nagendra Mohan,Rakesh Kumar Upadhyaya,Vivek Shrotria Respondent Counsel :- Govt.Advocate,Rajesh Kumar,V.K. Shahi,Vijay Vikram Hon'ble Abdul Mateen,J.
Hon'ble Yogendra Kumar Sangal,J. On the request so made, by Shri Vivek Shrotiya, learned counsel for the appellants that matter be listed after a month. Accordingly, list after one month. Order Date :- 1.2.2010 Kaushal