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NCT Delhi - Section

Section 70 in The Delhi Agricultural Produce Marketing (Election) Rules, 2000

70. Electoral offences promoting enmity among public in connection with election.

- Any person who in connection with an election under these rules promotes or attempts to promote on grounds of caste and community, feelings of enmity or hatred among electors of a market area shall be punishable with a fine which may extend to five hundred rupees.