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State of Rajasthan - Section

Section 23 in Rajasthan Co-operative Societies Rules, 2003

23. Register of Members.

(1)A Register of members shall be kept by every society in such form as the Registrar may, from time to time, specify.
(2)[ ***] [Deleted by Notification No. G.S.R. 53, dated 10.7.2017.]