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[Cites 0, Cited by 0] [Section 2(2)] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(2)(ii) in The Andhra Pradesh Gaming Act, 1974

(ii)in an enclosure which the stewards controlling the horserace or race meeting have, with the sanction of the Government set apart for the purpose ; and