Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 2]

Supreme Court - Daily Orders

The State Of Uttarakhand vs Avdesh Kumar Pandey on 21 November, 2019

Bench: L. Nageswara Rao, Hemant Gupta

     ITEM NO.801                          COURT NO.11                       SECTION X

                                S U P R E M E C O U R T O F         I N D I A
                                        RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 41479/2019

     (Arising out of impugned final judgment and order dated 15-11-
     2019 in RA No. 389/2019 passed by the High Court Of Uttarakhand
     At Nainital)

     THE STATE OF UTTARAKHAND & ORS.                                     Petitioner(s)

                                                   VERSUS

     GYAN CHAND & ORS.                                                   Respondent(s)

     )

     Date : 21-11-2019 This petition was mentioned today.

     CORAM :
                         HON'BLE MR. JUSTICE L. NAGESWARA RAO
                         HON'BLE MR. JUSTICE HEMANT GUPTA


     For Petitioner(s)                   Ms. Vanshaja Shukla, AOR

     For Respondent(s)


                          UPON hearing the counsel the Court made the following
                                             O R D E R

List on 25.11.2019 along with SLP (C) Diary No.39572/2019.

(GEETA AHUJA) (SUNIL KUMAR RAJVANSHI) COURT MASTER (SH) BRANCH OFFICER Signature Not Verified Digitally signed by GEETA AHUJA Date: 2019.11.22 10:16:41 IST Reason: