Supreme Court - Daily Orders
The State Of Uttarakhand vs Avdesh Kumar Pandey on 21 November, 2019
Bench: L. Nageswara Rao, Hemant Gupta
ITEM NO.801 COURT NO.11 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 41479/2019
(Arising out of impugned final judgment and order dated 15-11-
2019 in RA No. 389/2019 passed by the High Court Of Uttarakhand
At Nainital)
THE STATE OF UTTARAKHAND & ORS. Petitioner(s)
VERSUS
GYAN CHAND & ORS. Respondent(s)
)
Date : 21-11-2019 This petition was mentioned today.
CORAM :
HON'BLE MR. JUSTICE L. NAGESWARA RAO
HON'BLE MR. JUSTICE HEMANT GUPTA
For Petitioner(s) Ms. Vanshaja Shukla, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
List on 25.11.2019 along with SLP (C) Diary No.39572/2019.
(GEETA AHUJA) (SUNIL KUMAR RAJVANSHI) COURT MASTER (SH) BRANCH OFFICER Signature Not Verified Digitally signed by GEETA AHUJA Date: 2019.11.22 10:16:41 IST Reason: