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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Punjab - Subsection

Section 4(vi) in Punjab Jail Manual, 1996

(vi)In consonance with the aims and objectives of prisons, the State shall provide appropriate facilities and professional personnel for the classification of prisoners on scientific basis. Diversified institutions shall be provided for the segregation of different categories of inmates for proper treatment.