Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 27(8)] [Section 27] [Entire Act]

State of Maharashtra - Subsection

Section 27(8)(c) in The Maharashtra Beedi and Cigar Workers (Conditions of Employment) Rules, 1968

(c)A portion of the dining hall and service counter shall be partitioned off and reserved for women employees in proportion to their number. Washing places for women shall be separate and screened to secure privacy.