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Custom, Excise & Service Tax Tribunal

M/S Riddhi Siddhi Gluco Bids Ltd vs Cce, Belgaum on 18 March, 2009

        

 
IN THE CUSTOMS, EXCISE & SERVICE TAX
APPELLATE TRIBUNAL
West Block No. 2, R.K. Puram, New Delhi  110 066.
Principal Bench, New Delhi

COURT NO. I

Excise Appeal No. 5943 of 2004

M/s Riddhi Siddhi Gluco Bids Ltd.		                        Appellant                                   

	Versus

CCE, Belgaum                                                                  Respondent

Appearance None  for the appellant.

Shri Virender Choudhary, Authorized Representative (DR)  for the Respondent. CORAM : Honble Justice R.M.S. Khandeparkar, President Honble Shri Rakesh Kumar, Member (Technical) DATE OF HEARING : 18/03/2009.

Order No. ________________ Dated : ,,,,,,,,,,,_____________ Per. Justice R.M.S. Khandeparkar :-

Since the appeal arises from order passed by the Original Authority at Belgaum, State of Karnataka, the appeal has to be placed before the Bench at Bangalore. Registry to do the needful. (Dictated and pronounced in open court) (Justice R.M.S. Khandeparkar) President (Rakesh Kumar) Member (Technical) PK