Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17] [Entire Act] State of Uttar Pradesh - Subsection Section 17(5) in The U.P. Educational (General Education Cadre) Service Rules, 1992 (5)The Selection Committee shall prepare a list of selected candidates, arranged in order of seniority, and forward the same to the appointing authority.
