Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 41(2)] [Section 41] [Entire Act] State of Uttar Pradesh - Subsection Section 41(2)(v) in The United Provinces Excise Act, 1910 (v)the fixing of the days and hours during which any licensed premises may or may not be kept open, and the closure of such premises on special occasions;