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[Cites 0, Cited by 0] [Section 63(2)] [Section 63] [Entire Act]

State of Gujarat - Subsection

Section 63(2)(e) in Gujarat Primary Education Act, 1947

(e)the constitution and functions of village school committees;
(ee)[ Provident Funds, gratuities and pensions for the primary school teachers maintained by an authorised municipality;] [Clause (ee) was inserted by Bombay 33 of 1953, Section 4(i).]