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[Cites 0, Cited by 0] [Section 30A(2)] [Section 30A] [Entire Act]

State of Odisha - Subsection

Section 30A(2)(a) in Shri Jagannath Temple Act, 1955

(a)voluntarily causes obstruction by use of force or otherwise to any Sevak in the due performance of any Puja or Niti which such Sevak is entitled or authorised to perform; or