Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 15(3)] [Section 15] [Entire Act]

Union of India - Subsection

Section 15(3)(c) in The Payment Of Wages Act, 1936

(c)the failure of the employed person to apply for or accept payment.] [ Substituted by Act 41 of 2005, Section 8, for sub-Section (3) (w.e.f. 9.11.2005).]