Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Maharashtra - Section Section 8 in The Maharashtra Air (Prevention and Control of Pollution) Rules, 1983 8. Maintaining order at Board meeting. - The presiding authority shall preserve order at a meeting and shall have all powers necessary for the purpose of enforcing his decision.
