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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Andhra Pradesh - Subsection

Section 20(h) in Andhra Pradesh Registration of Horticulture Nurseries (Regulation) Rules, 2012

(h)The inspection officer should inspect the Nursery along with application and documents and verify the correctness of details given in application and submit the same to competent authority with remarks and recommend for issue of license, in case if the Nursery is fit for issue of license based on the fulfilling the quality standards as prescribed by National Horticulture Board according to Section 6 (d).