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[Cites 0, Cited by 0] [Section 3(3)] [Section 3] [Entire Act]

State of Kerala - Subsection

Section 3(3)(ii) in Kerala Highway (control of access and restriction on use of land) Rules, 2000

(ii)The portion of the approach road joining with the highway shall have a bellmouth opening with a minimum of 11.0 m radius for the curves on either side of the bellmouth. The highest level at any point on the approach shall not be raised above the lowest level of the carriageway.