Section 2(4)(iii) in The Karnataka Industrial Establishments (National and Festival Holidays) Act, 1963

[Cites 0, Cited by 0] [Section 2(4)] [Section 2] [Entire Act]

(iii)any plantation as defined in clause (f) of section 2 of the Plantation Labour Act, 1951 (Central Act LXIX of 1951);

Legal Document View