Section 25 in Kanyakumari Sreepadam Lands (Abolition and Conversion into Ryotwari) Rules, 1973
25. Transferor title.
- Notice of every transferor and transferee under sub-section (1) of section 32 or any person, to whom the title of a deceased person shall be transferred as heir or otherwise under sub-section (2) of that section shall be given in Form No. 16 to the Assistant Settlement Officer.
