Karnataka High Court
Veeranpalya Residents Welfare vs The State Of Karnataka on 21 April, 2017
Bench: Chief Justice, P.S.Dinesh Kumar
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IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 21ST DAY OF APRIL, 2017
PRESENT
THE HON'BLE MR. SUBHRO KAMAL MUKHERJEE
CHIEF JUSTICE
AND
THE HON'BLE MR. JUSTICE P.S.DINESH KUMAR
WRIT PETITION NOS.46845 TO 46849 OF 2016 (LB-BMP)
AND WRIT PETITION NOS.47534 TO 47549 OF 2016
BETWEEN:
1. VEERANPALYA RESIDENTS WELFARE
ASSOCIATION
OFFICE OF ABODH VALMARK
GOVINDPURA MAIN ROAD
VEERANNAPALYA
BANGALORE-560045
REP BY ITS GENERAL SECRETARY
MRS. DIVYA K C
AGED ABOUT 30 YEARS
2. VHBCS LAYOUT RESIDENT
WELFARE ASSOCIATION
NO.538, 12TH CROSS, VHBCS LAYOUT
NAGAWARA, BANGALORE-560045
REP BY ITS GENERAL SECRETARY
MR. SARTHAK ADAVI
AGED ABOUT 50 YEARS
3. SHOBHA PETUNIA APARTMENT
OWNERS ASSOCIATION
VEERANNAPALAY MAIN ROAD
NAGAWARA A C POST
BENGALURU-560045
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REP BY ITS GENERAL SECRETARY
SRI RAJIV SANTWAN
AGED ABOUT 55 YEARS
4. SHREE HARI RESIDENCY APARTMENT
OWNER'S ASSOCIATION
#24/3, 9TH MAIN, VYALIKAVAL
HBCS LAYOUT, NAGAWARA
BANGALORE-560045
REP BY ITS GENERAL SECRETARY
SRI VENKATESH K
AGED ABOUT 48 YEARS
5. P V R ESTATE OWNERS' WELFARE ASSOCIATION
16TH MAIN, VEERANANAPALYA
NEAR SRI CHAITANYA SCHOOL
NAGAVARA, ORR, A C POST
BANGALORE-560045
REP BY ITS PRESIDENT
SRI T MOHAN DAS
AGED ABOUT 61 YEARS
6. ABODH VALMARK APARTMENT OWNERS
WELFARE ASSOCIATION
SURVEY NO.35/13
VEERANNAPALYA MAIN ROAD
A C POST, NAGAWARA
BANGALORE-560045
REP BY ITS GENERAL SECRETARY
SRI SRIDHAR VAJJE
AGED ABOUT 48 YEARS
7. MULTIPEARL APARTMENT OWNERS
WELFARE ASSOCIATION
1-3, MULTIPEARL APARTMENT
VEERANNAPALYA 17TH CROSS
VYALIKAVAL HOUSING BOARD
CO-OPERATIVE SOCIETY LAYOUT
PHASE-II, BANGALORE-560045
REP BY ITS EXECUTIVE COMMITTEE MEMBER
SRI CHANDRA BOSE K V
AGED ABOUT 45 YEARS
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8. SHRI U R NARASIMHA MURTHY
S/O SRI RAMACHAR
AGED ABOUT 70 YEARS
PROPRIETOR
M/S BHAVANA ENTERPRISES
ASHRAYA APARTMENTS
NO./2, ATMANNANDA COLONY MAIN ROAD
SULTANPALYA, RT NAGAR POST
BANGALORE-560032
9. SRI E CHANDRAHASA REDDY
S/O E CHANDRASHEKAR REDDY
AGED ABOUT 41 YEARS
R/A NO.111, RAMAIAH LAYOUT
T C PALYA MAIN ROAD
HOYSALA NAGAR
BANGALORE-560016
10.DR VISHWANATH R
S/O SHRI D R RAGHUNATH RAO
AGED ABOUT 41 YEARS
R/A NO.46, 1ST A MAIN
A E C S LAYOUT, II STATE
NEAR RAJAMAHAL HIGH SCHOOL
SANJAY NAGAR
BANGALORE-560094
11.SRI SUDARSHAN M V
AGED ABOUT 33 YEARS
R/A NO.9, 4TH CROSS
GOPALAPPA LAYOUT
OFF KHB ROAD
R T NAGAR POST
BANGALORE-560032
12.SRI K H VEERABHADRAIAH
S/O HANUMAIAH
AGED ABOUT 61 YEARS
R/A NO.160, VHBCS LAYOUT
NAGAVARA, BENGALURU-560045
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13.SRI SATHISH CHANDRA S
S/O DR SHANTHA KUMAR L
AGED ABOUT 40 YEARS
R/A NO.318, 8TH MAIN ROAD
VHBCS LAYOUT, NAGAVARA
BENGALURU-560045
14.L PRASAD
S/O DR S LINGANNA
AGED ABOUT 52 YEARS
R/A NO.168/30, 4TH MAIN ROAD
VYALIKAVAL
BENGALURU-560003
15.SMT SUSHMA G RAO
W/O SHRI SANDEEP S M
AGED ABOUT 37 YEARS
R/A NO.1167, 26TH A MAIN
NEXT TO SUDARSHAN VIDYA MANDIR
JAYANAGAR 4TH BLOCK
BENGALORE-560041
16.SHRI SANDEEP S M
S/O SHRI S K MADHAVA RAO
AGED ABOUT 40 YEARS
R/A NO.1167, 26TH A MAIN
NEXT TO SUDARSHAN VIDYA MANDIR
JAYANAGAR 4TH BLOCK
BENGALORE-560041
17.SRI GIRIDHAR JAKKI
S/O JAKKI CHINNA VEERAIAH
AGED ABOUT 45 YEARS
R/A NO.A-201
PRASIDDI NIMSHAMBA APARTMENTS,
SUMANGALI SEVAASHARAMAM ROAD,
CHOLA NAGAR, R.T.NAGAR(POST)
BENGALURU-560032
18.SMT. BHARATHI
W/O DEVARAJ YADAV,
AGED ABOUT 42 YEARS,
RESIDING AT NO.136, 1ST FLOOR
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5TH MAIN, S.B.M.COLONY
ANANDANAGAR, R.T.NAGAR POST
BENGALURU-560024
19.SRI. DEVARAJ YADAV
S/O LATE NARASAPPA
AGED ABOUT 57 YEARS,
RESIDING AT NO.136, 1ST FLOOR
5TH MAIN, S.B.M.COLONY
ANANDANAGAR, R.T.NAGAR POST
BENGALURU-560024
20.SRI. SUKUMARAN P
S/O BHASKARAN P
AGED ABOUT 43 YEARS
RESIDING AT NO.92, 3RD MAIN ROAD
MUNIRAMAPPA BLOCK, GANGANAGAR
BENGALURU-560032
21.H.M.USHA DEVI
W/O DR. H.C.RAMAKRISHAN
AGED ABOUT 49 YEARS
R/AT NO.159, 4TH CROSS, VHBCS LAYOUT
NAGAWARA, BENGALURU-560045
... PETITIONERS
(BY SRI.SANTOSH S.NAGARALE, ADVOCATE)
AND:
1. THE STATE OF KARNATAKA
BY ITS CHIEF SECRETARY,
VIDHANA SOUDHA,
AMBEDKAR VEEDHI,
BANGALORE-560 001
2. BRUHAT BANGALORE MAHANAGARA PALIKE (BBMP)
REP. BY ITS COMMISSIONER,
HUDSON CIRCLE,
BANGALORE-560 002
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3. BANGALORE DEVELOPMENT AUTHORITY
REP. BY ITS COMMISSIONER,
T.CHOWDAIAH ROAD,
KUMARA PARK WEST,
BANGALORE-560020
4. BANGALORE METROPOLITAN TASK FORCE
BBMP OFFICE BUILDING, N.R.SQUARE
BANGALORE
REP. BY ITS ADDITIONAL DIRECTOR
GENERAL OF POLICE
5. KADAGODANHALLI (K.G.HALLI) POLICE STATION
NAGWARA MAIN ROAD
BANGALORE-560045
REPRESENTED BY ITS
STATION HOUSE OFFICER/INSPECTOR
... RESPONDENTS
(SRI.V.SREENIDHI, ADDITIONAL GOVERNMENT ADVOCATE FOR
RESPONDENT NO.1
SRI.K.N.PUTTEGOWDA, ADVOCATE FOR RESPONDENT NO.2)
---
These Writ Petitions are filed under Articles 226 and 227 of
the Constitution of India praying to direct the respondent No.2 to
maintain and keep in good repair all the roads handed over it
vide gazette notification dated 5.5.2007 at Annexure-C to the
present petition and etc.
These petitions coming on for preliminary hearing this day,
the Chief Justice made the following:
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ORDER
After hearing Mr.Santosh S.Nagarale, learned advocate appearing in support of the writ petitioners, Mr.V.Sreenidhi, learned additional government advocate appearing for the State respondent and Mr.K.N.Puttegowda, learned advocate appearing for the Bruhat Bengaluru Mahanagara Palike, we dispose of these writ petitions by granting liberty to the writ petitioners to make a representation to the Commissioner, Bruhat Bengaluru Mahanagara Palike, by fortnight.
2. If such a representation is made, the said Commissioner shall consider and dispose of the representation, after giving opportunities of hearing to all concerned in the matter.
3. We make no order as to costs.
Sd/-
CHIEF JUSTICE Sd/-
JUDGE AHB