Section 2 in The Rajasthan Urban Areas (Sub-Division Reconstitution and Improvements of Plots) Rules 1975
2. Applicability of Rules.
- These rules shall apply to the subdivision, reconstitution and improvements of plots by a person or a private individual or a local authority or group of individuals, societies including co-operative societies or companies whether incorporated or not, or a coloniser, a State Government Department other than the Defence Department of the Government of India.
