Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 165] [Entire Act] Union of India - Subsection Section 165(8) in The Coal Mines Regulations, 2011 (8)No person shall start an auxiliary fan or any occasion unless the overman or a competent person authorised in this behalf considers that it is safe for the fan to be so started.
