Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 8] [Section 7] [Entire Act] Union of India - Subsection Section 7(1) in The Life Insurance Corporation Act, 1956 (1)On the appointed [day] there shall be transferred to and vested in the Corporation all the assets and liabilities appertaining to the controlled business of all insurers.
