Supreme Court - Daily Orders
Tata Sky Ltd. Etc. Etc. vs State Of Bihar & Ors. Etc. Etc. on 12 September, 2014
Bench: H.L. Dattu, S.A. Bobde, Abhay Manohar Sapre
ITEM NO.11 COURT NO.2 SECTION XVIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition(s)(Civil) No(s). 1191-1202/2014
TATA SKY LTD. ETC. ETC. Petitioner(s)
VERSUS
STATE OF BIHAR & ORS. ETC. ETC. Respondent(s)
(with appln. (s) for ex-parte stay and office report)
Date : 12/09/2014 These petitions were called on for hearing
today.
CORAM :
HON'BLE MR. JUSTICE H.L. DATTU
HON'BLE MR. JUSTICE S.A. BOBDE
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
For Petitioner(s) Mr.K.K.Venugopal, Sr.Adv.
Mr.Rajiv Nayyar, Sr.Adv.
Mr.Mahes Agarwal, Adv.
Ms.Shally Bhasin, Adv.
Mr.Chatanya Safaya,Adv.
for Mr. E. C. Agrawala,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Notice.
(G.V.Ramana) (Vinod Kulvi) Court Master Asstt.Registrar Signature Not Verified Digitally signed by Ramana Venkata Ganti Date: 2014.09.12 15:56:42 IST Reason: