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Supreme Court - Daily Orders

Tata Sky Ltd. Etc. Etc. vs State Of Bihar & Ors. Etc. Etc. on 12 September, 2014

Bench: H.L. Dattu, S.A. Bobde, Abhay Manohar Sapre

  ITEM NO.11                            COURT NO.2                 SECTION XVIA

                              S U P R E M E C O U R T O F      I N D I A
                                      RECORD OF PROCEEDINGS

  Transfer Petition(s)(Civil)               No(s).   1191-1202/2014

  TATA SKY LTD. ETC. ETC.                                           Petitioner(s)

                                               VERSUS

  STATE OF BIHAR & ORS. ETC. ETC.                    Respondent(s)
  (with appln. (s) for ex-parte stay and office report)


  Date : 12/09/2014 These petitions were called on for hearing
  today.

  CORAM :
                            HON'BLE MR. JUSTICE H.L. DATTU
                            HON'BLE MR. JUSTICE S.A. BOBDE
                            HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE



  For Petitioner(s)                Mr.K.K.Venugopal, Sr.Adv.
                                   Mr.Rajiv Nayyar, Sr.Adv.
                                   Mr.Mahes Agarwal, Adv.
                                   Ms.Shally Bhasin, Adv.
                                   Mr.Chatanya Safaya,Adv.
                                   for Mr. E. C. Agrawala,Adv.


  For Respondent(s)


                         UPON hearing the counsel the Court made the following
                                            O R D E R

Notice.

(G.V.Ramana) (Vinod Kulvi) Court Master Asstt.Registrar Signature Not Verified Digitally signed by Ramana Venkata Ganti Date: 2014.09.12 15:56:42 IST Reason: