Section 22(2)(d) in The Shree Karveer Niwasini Mahalaxmi (Ambabai) Mandir (Kolhapur) Act, 2018

[Cites 0, Cited by 0] [Section 22(2)] [Section 22] [Entire Act]

(d)to call for tenders for works or for supplies, and accept such tender, when the amount or value thereof does not exceed fifty thousand rupees:

Legal Document View