Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Andhra Pradesh - Subsection

Section 14(iii) in Andhra Pradesh Land Grabbing (Prohibition) Special Court Regulations, 1988

(iii)To direct the part to file such number of copies of material papers in a case as may be necessary for the disposal of the case ;