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Supreme Court - Daily Orders

S.Vishnu Ganga vs M/S Oriental Insurance Company Ltd Rep ... on 6 December, 2019

     ITEM NO.35                                 REGISTRAR COURT. 1                         SECTION XII

                                       S U P R E M E C O U R T O F                I N D I A
                                               RECORD OF PROCEEDINGS


                                   BEFORE THE REGISTRAR SH. ANIL LAXMAN PANSARE

     Petition(s) for Special Leave to Appeal (C)                              No(s).       33049-
     33050/2018

     S.VISHNU GANGA & ORS.                                                             Petitioner(s)

                                                            VERSUS

     M/S ORIENTAL INSURANCE COMPANY LTD REP BY ITS DIVISIONAL MANAGER &
     ORS.                                               Respondent(s)


     Date : 06-12-2019 These petitions were called on for hearing today.

     For Petitioner(s)
                                            Md. Azam Ansari, Adv.
                                            Mr. T. R. B. Sivakumar, AOR

     For Respondent(s)
                                            Mr. Abhishek Gola, Adv.
                                            Mr. Sudhir Naagar, AOR
                                            Mr. R. Ayyam Perumal, AOR

                                UPON hearing the counsel the Court made the following
                                                   O R D E R

Respondent No.1 has filed counter affidavit. Despite last opportunity having been granted, respondent No.3 has not filed counter affidavit, as such, further opportunity to file counter affidavit stands declined.

Ld. Counsel for the petitioner to take fresh steps alongwith fresh particulars of respondent No.2 within two weeks, as last opportunity. If fresh steps are not taken with fresh particulars within two weeks, Registry to process the matter for listing before the Hon’ble Judge in Chamber for orders. If fresh steps are taken with fresh particulars within two weeks, be processed as per rules and the matter be Signature Not Verified Digitally signed by Anil Laxman Pansare listed before this Court again on 6.3.2020.

Date: 2019.12.07 17:19:35 IST Reason:

ANIL LAXMAN PANSARE Registrar