Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Odisha - Subsection Section 3(b) in The Orissa State Electricity Board Employee's Provident Fund Rules, 1965 (b)The Board may after consulting the Trustees from time to time repeal, add to, vary or alter these rules and frame such other rules, as may be necessary :
