Bombay High Court
Chunilal Potapatlal Gutka H.U.F vs Municipal Corporation Of Greater ... on 17 June, 2019
Author: M.S. Karnik
Bench: Makarand Subhash Karnik
80 to 96.doc
Pradnya Bhogale
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
APPEAL FROM ORDER (ST.) NO.16227 OF 2019
WITH
CIVIL APPLICATION (ST.) NO.16229 OF 2019
IN
APPEAL FROM ORDER (ST.) NO.16227 OF 2019
ALONG WITH
APPEAL FROM ORDER (ST.) NO.16234 OF 2019
WITH
CIVIL APPLICATION (ST.) NO.16236 OF 2019
IN
APPEAL FROM ORDER (ST.) NO.16234 OF 2019
ALONG WITH
APPEAL FROM ORDER (ST.) NO.16262 OF 2019
WITH
CIVIL APPLICATION (ST.) NO.16263 OF 2019
IN
APPEAL FROM ORDER (ST.) NO.16262 OF 2019
ALONG WITH
APPEAL FROM ORDER (ST.) NO.16267 OF 2019
WITH
CIVIL APPLICATION (ST.) NO.16270 OF 2019
IN
APPEAL FROM ORDER (ST.) NO.16267 OF 2019
ALONG WITH
APPEAL FROM ORDER (ST.) NO.16273 OF 2019
WITH
CIVIL APPLICATION (ST.) NO.16275 OF 2019
IN
APPEAL FROM ORDER (ST.) NO.16273 OF 2019
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ALONG WITH
APPEAL FROM ORDER (ST.) NO.16279 OF 2019
WITH
CIVIL APPLICATION (ST.) NO.16280 OF 2019
IN
APPEAL FROM ORDER (ST.) NO.16279 OF 2019
ALONG WITH
APPEAL FROM ORDER (ST.) NO.16285 OF 2019
WITH
CIVIL APPLICATION (ST.) NO.16287 OF 2019
IN
APPEAL FROM ORDER (ST.) NO.16285 OF 2019
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APPEAL FROM ORDER (ST.) NO.16295 OF 2019
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CIVIL APPLICATION (ST.) NO.16297 OF 2019
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APPEAL FROM ORDER (ST.) NO.16295 OF 2019
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APPEAL FROM ORDER (ST.) NO.16302 OF 2019
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CIVIL APPLICATION (ST.) NO.16303 OF 2019
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APPEAL FROM ORDER (ST.) NO.16302 OF 2019
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APPEAL FROM ORDER (ST.) NO.16306 OF 2019
WITH
CIVIL APPLICATION (ST.) NO.16308 OF 2019
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APPEAL FROM ORDER (ST.) NO.16306 OF 2019
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APPEAL FROM ORDER (ST.) NO.16311 OF 2019
WITH
CIVIL APPLICATION (ST.) NO.16312 OF 2019
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APPEAL FROM ORDER (ST.) NO.16311 OF 2019
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ALONG WITH
APPEAL FROM ORDER (ST.) NO.16323 OF 2019
WITH
CIVIL APPLICATION (ST.) NO.16324 OF 2019
IN
APPEAL FROM ORDER (ST.) NO.16323 OF 2019
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APPEAL FROM ORDER (ST.) NO.16327 OF 2019
WITH
CIVIL APPLICATION (ST.) NO.16328 OF 2019
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APPEAL FROM ORDER (ST.) NO.16327 OF 2019
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APPEAL FROM ORDER (ST.) NO.16329 OF 2019
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CIVIL APPLICATION (ST.) NO.16332 OF 2019
IN
APPEAL FROM ORDER (ST.) NO.16329 OF 2019
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APPEAL FROM ORDER (ST.) NO.16333 OF 2019
WITH
CIVIL APPLICATION (ST.) NO.16335 OF 2019
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APPEAL FROM ORDER (ST.) NO.16333 OF 2019
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APPEAL FROM ORDER (ST.) NO.16336 OF 2019
WITH
CIVIL APPLICATION (ST.) NO.16337 OF 2019
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APPEAL FROM ORDER (ST.) NO.16336 OF 2019
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APPEAL FROM ORDER (ST.) NO.16338 OF 2019
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Office Notes, Office
Memoranda of Coram,
appearances, Court's Court's or Judge's orders
orders or directions and
Registrar's orders
Mr. Pravin Samdhani, Senior Counsel a/w. Mr.
Samit Shukla, Mr. Pratik Thakkar, Mr. Preet
Chheda and Mr. Nachiket Yagnik I/b. DSK Legal
for Appellants in Sr. Nos.82, 83, 85 and 86.
Mr. Prasad Dhakephalkar, Senior Counsel a/w.
Mr. Samit Shukla, Mr. Pratik Thakkar, Mr. Preet
Chheda and Mr. Nachiket Yagnik I/b. DSK Legal
for Appellants in Sr. Nos.80, 81, 84, 87, 88, 89,
90, 91, 92 to 96.
Mr. J.F. Reis, Senior Advocate, Mr. N.V.
Walawalkar, Senior Advocate, Mr. Rajeev
Chavan, Senior Advocate, Mr. Dharmesh Vyas,
Counsel a/w. Mrs. Madhuri More for
MCGM/Respondent in all matters.
CORAM : M.S. KARNIK, J.
DATE : 17th JUNE, 2019 P.C.
1. Ad-interim relief granted by the Trial Court to continue till further orders.
2. Stand over to 8.7.2019.
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